Allahabad High Court
Anil Kishore Pandey vs State Of U.P.Thr.Secy P W D And 3 ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3666 of 2008 Petitioner :- Anil Kishore Pandey Respondent :- State Of U.P.Thr.Secy P W D And 3 Ors. Petitioner Counsel :- Rohit Tripathi Respondent Counsel :- C.S.C.,I.P.Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-