Allahabad High Court
Brij Kishore @ Bhajju vs State Of U.P. on 8 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24042 of 2011 Petitioner :- Brij Kishore @ Bhajju Respondent :- State Of U.P. Petitioner Counsel :- T.K. Mishra,H.K. Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List in the week commencing 10.10.2011.
Order Date :- 8.9.2011 Gss