Allahabad High Court
Km. Mayuri Devi vs U.P. Madhyamik Shiksha Parishad on 7 September, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42316 of 2011 Petitioner :- Km. Mayuri Devi Respondent :- U.P. Madhyamik Shiksha Parishad Petitioner Counsel :- Abhishek Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 19.09.2011.
Order Date :- 7.9.2011 SRY