Allahabad High Court
Iftekhar Ahmad @ Istehar Ahmad vs State Of U.P. on 7 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24017 of 2011 Petitioner :- Iftekhar Ahmad @ Istehar Ahmad Respondent :- State Of U.P. Petitioner Counsel :- C.K. Parekh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter before appropriate court.
Order Date :- 7.9.2011 Gss