Allahabad High Court
Naresh vs State Of U.P. on 7 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24015 of 2011 Petitioner :- Naresh Respondent :- State Of U.P. Petitioner Counsel :- Shashank Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is third bail application.
List along with the record of first and second bail application.
Order Date :- 7.9.2011 Gss