Amit Saxena vs U.P. Board Of High School & ...

Citation : 2011 Latest Caselaw 4455 ALL
Judgement Date : 7 September, 2011

Allahabad High Court
Amit Saxena vs U.P. Board Of High School & ... on 7 September, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42415 of 2011
 

 
Petitioner :- Amit Saxena
 
Respondent :- U.P. Board Of High School & Intermediate Examination & Anr.
 
Petitioner Counsel :- Arun Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 19.09.2011.

Order Date :- 7.9.2011 SRY