Allahabad High Court
Dr. Salauni vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 50589 of 2011 Petitioner :- Dr. Salauni Respondent :- State Of U.P. And Others Petitioner Counsel :- Sri Narayan Mishra Respondent Counsel :- C.S.C.,Gautam Baghel,Pushpendra Singh Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, put up day after tomorrow i.e. 8.9.2011 as fresh case.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J).