Allahabad High Court
Hira Lal vs State Of U.P. on 6 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23969 of 2011 Petitioner :- Hira Lal Respondent :- State Of U.P. Petitioner Counsel :- Pankaj Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up as fresh on 8.9.2011.
Order Date :- 6.9.2011 Gss