Allahabad High Court
Pawan Kumar vs State Of U.P. And Others on 6 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 47872 of 2011 Petitioner :- Pawan Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Rama Nand Pandey,Pradeep Narain Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel has filed counter affidavit. Rejoinder affidavit has also been filed.
Put up on Friday i.e. on 9.9.2011 as fresh. Meanwhile, learned Standing Counsel may produce the record of the proceeding of the Committee presided by the District Magistrate, Sant Kabir Nagar.
Order Date :- 6.9.2011 OP