Allahabad High Court
Ratnesh Kumar Gupta And Others vs Jagdish Prasad on 6 September, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Civil Misc. Correction Application No.261050 of 2011 In Case :- FIRST APPEAL FROM ORDER No. - 2823 of 2011 Petitioner :- Ratnesh Kumar Gupta And Others Respondent :- Jagdish Prasad Petitioner Counsel :- R.V. Chaudhary Hon'ble Sibghat Ullah Khan,J.
There is absolutely no inadvertent error in my order dated 30.08.2011.
Accordingly, this application is misconceived hence dismissed as such.
Order Date :- 6.9.2011 vks