Allahabad High Court
C/M Dugdeshwar Nath Vidyalaya ... vs Deputy Registrar, Firms ... on 6 September, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 51300 of 2011 Petitioner :- C/M Dugdeshwar Nath Vidyalaya Society And Others Respondent :- Deputy Registrar, Firms Societies & Chits And Others Petitioner Counsel :- R.C. Dwivedi Respondent Counsel :- C.S.C.,B.D. Pandey Hon'ble V.K. Shukla,J.
As requested by Sri R.K.Ojha, put up this case day after tomorrow.
Sri Ojha has undertaken that in between these two days no further action would be taken, and in case any such action is taken, that will not be taken into account and that may be annulled by this Court.
Order Date :- 6.9.2011 SRY