Allahabad High Court
Mahendra Pal Singh vs State Of U.P. & Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 12987 of 2010 Petitioner :- Mahendra Pal Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,Sunil Kumar Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
List after three weeks.
Interim order to continue till the next date of listing.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)