Allahabad High Court
Union Of India Thru Sec, Ministry ... vs Abhijit Banik And Another on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 19245 of 2011 Petitioner :- Union Of India Thru Sec, Ministry Of Defence And Another Respondent :- Abhijit Banik And Another Petitioner Counsel :- B.K. Singh Raghuvanshi,R.B. Singhal Respondent Counsel :- Ashish Srivastava Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
List in the next cause list.
Interim order to continue till the next date of listing.
Order Date :- 6.9.2011 NS (V.P.Pathak,J.) (Vineet Saran,J.)