Allahabad High Court
Dr. Virendra Kumar Sharma vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 60224 of 2010 Petitioner :- Dr. Virendra Kumar Sharma Respondent :- State Of U.P. And Others Petitioner Counsel :- S. K. Chaubey Respondent Counsel :- C. S. C. Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
Rejoinder affidavit filed today, may be placed on record.
Learned Standing Counsel states that he has filed counter affidavit in the office on 27.8.2011 but the same is not on record.
Office is directed to trace it out and place it on record.
List in the next cause list.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)