Allahabad High Court
Vinod Kumar vs State Of U.P. on 6 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23975 of 2011 Petitioner :- Vinod Kumar Respondent :- State Of U.P. Petitioner Counsel :- Rajeev Kumar Saxena Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List in the week commencing 26.9.2011.
Order Date :- 6.9.2011 Gss