Allahabad High Court
Union Of India & Others vs Ashok Kumar on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 13516 of 2010 Petitioner :- Union Of India & Others Respondent :- Ashok Kumar Petitioner Counsel :- Subodh Kumar,Udit Chandra Respondent Counsel :- Prasoon Mishra,S.C. Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
On the request made by Sri Prasoon Mishra, learned counsel for the respondent, the case is adjourned.
List after three weeks. Interim order to continue till the next date of listing.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)