Allahabad High Court
Union Of India And Others vs S.K.Agarwal And Another on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 32139 of 2011 Petitioner :- Union Of India And Others Respondent :- S.K.Agarwal And Another Petitioner Counsel :- A.K.Gaur Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, list in the next cause list.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)