Allahabad High Court
Anurag Yadav vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 49869 of 2010 Petitioner :- Anurag Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- Virendra Kumar,Nabi Ullah Respondent Counsel :- C. S. C.,Pushpendra Singh Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
Counter affidavit filed today, may be taken on record.
As prayed, list on 19th September, 2011 . The office shall ensure that the record of Writ Petition No. 53427 of 2010 connected with this petition shall also be sent on the next date.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)