Allahabad High Court
Jai Veer Singh vs Board Of Directors, Triveni ... on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 34282 of 2007 Petitioner :- Jai Veer Singh Respondent :- Board Of Directors, Triveni Kshetriya Gramin Bank & Others Petitioner Counsel :- B.P. Mishra Respondent Counsel :- A.K. Pandey Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, list in the next cause list.
Order Date :- 6.9.2011 NS ((V.P. Pathak,J.) (Vineet Saran,J.)