Allahabad High Court
Dr. Suman Srivastava vs State Of U.P. & Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 51216 of 2009 Petitioner :- Dr. Suman Srivastava Respondent :- State Of U.P. & Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- C.S.C.,Pushpendra Singh Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, list on 13.9.2011.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)