Allahabad High Court
Sanjay Srivastava vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 43394 of 2011 Petitioner :- Sanjay Srivastava Respondent :- State Of U.P. And Others Petitioner Counsel :- M.M.Sahai Respondent Counsel :- C.S.C. Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
Learned Standing Counsel states that he has received instructions and will serve counter affidavit on the learned counsel for the petitioner on or before 12th September, 2011. Petitioner shall have three days thereafter to file rejoinder affidavit.
List on 15th September, 2011.
Order Date :- 6.9.2011 NS (V.P. Pathak,J.) (Vineet Saran,J.)