Allahabad High Court
Virendra Singh vs State Of U.P. And Others on 5 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 65266 of 2010 Petitioner :- Virendra Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C. S. C.,Pavan Kumar Srivastava,S.K. Shukla Hon'ble Rajes Kumar,J.
List after four weeks. In the meantime, the parties may exchange their affidavits.
Till the next date of listing, interim order shall continue.
Order Date :- 5.9.2011 OP