Manoj Sharma @ Ajai vs State Of U.P.

Citation : 2011 Latest Caselaw 4376 ALL
Judgement Date : 5 September, 2011

Allahabad High Court
Manoj Sharma @ Ajai vs State Of U.P. on 5 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23779 of 2011
 

 
Petitioner :- Manoj Sharma @ Ajai
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.N. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 7.9.2011 as fresh.

Order Date :- 5.9.2011 Gss