Allahabad High Court
Manoj Sharma @ Ajai vs State Of U.P. on 5 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23779 of 2011 Petitioner :- Manoj Sharma @ Ajai Respondent :- State Of U.P. Petitioner Counsel :- R.N. Yadav Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case on 7.9.2011 as fresh.
Order Date :- 5.9.2011 Gss