Anurag Jagat Srivastava vs High Court Of Judicature At ...

Citation : 2011 Latest Caselaw 4368 ALL
Judgement Date : 5 September, 2011

Allahabad High Court
Anurag Jagat Srivastava vs High Court Of Judicature At ... on 5 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50997 of 2011
 

 
Petitioner :- Anurag Jagat Srivastava
 
Respondent :- High Court Of Judicature At Allahbad Thru Its R.G. And Anoth
 
Petitioner Counsel :- Bhola Nath Singh
 
Respondent Counsel :- Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

Connect it wit Writ Petition No.44764 of 2011.

Order Date :- 5.9.2011 OP