Allahabad High Court
Smt. Shyam Kali vs State Of U.P. And Others on 3 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 46164 of 2011 Petitioner :- Smt. Shyam Kali Respondent :- State Of U.P. And Others Petitioner Counsel :- R.D.Tiwari,M.D.Singh 'Shekhar' Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner prays for and is granted two week time to file rejoinder affidavit.
Put up on 20.10.2011 as fresh.
Till then interim order shall continue.
Order Date :- 3.9.2011 OP