Allahabad High Court
Amar Singh vs State Of U.P. & Others on 3 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 46816 of 2011 Petitioner :- Amar Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Pulak Ganguly Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 259284 OF 2011.
In paragraph-3 of the order dated 19.8.2011, in place of respondent no. 2 D.I.G. (Establishment), Police Head Quarter, U.P., Allahabad, respondent no. 3, I.G. Bareilly Zone, Lucknow be read.
The application is allowed.
Order Date :- 3.9.2011 OP