Allahabad High Court
Ram Jatan And Others vs State Of U.P. And Others on 3 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 50600 of 2011 Petitioner :- Ram Jatan And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Vinod Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 17.10.2011.
Order Date :- 3.9.2011 OP