Allahabad High Court
Ram Sharan vs State Of U.P & Another on 3 September, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL No. - 33 of 2002 Petitioner :- Ram Sharan Respondent :- State Of U.P & Another Petitioner Counsel :- Pankaj Mithal Hon'ble Sibghat Ullah Khan,J.
List on 19.09.2011.
Order Date :- 3.9.2011 vks