Allahabad High Court
Dr. Satish Chandra vs Smt. Hemlata And Another on 2 September, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Civil Misc. (Correction) Application No.259098 of 2011 In Case :- FIRST APPEAL No. - 299 of 2011 Petitioner :- Dr. Satish Chandra Respondent :- Smt. Hemlata And Another Petitioner Counsel :- Manuvalkya Upadhyay Hon'ble Sibghat Ullah Khan,J.
At this stage an amount of Rs.5,000/- as expenses for travelling of wife-respondent etc., may be deposited with the Allahabad High Court Mediation Centre.
Application is Disposed of.
Order Date :- 2.9.2011 vks