Allahabad High Court
C/M Dharma Samaj Degree College ... vs State Of U.P. And Others on 2 September, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 400 of 2011 Petitioner :- C/M Dharma Samaj Degree College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Prabhakar Awasthi Respondent Counsel :- C.S.C.,G.K. Singh,M.K. Gupta,Sanjay Kumar Singh,V.K. Singh Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 2.9.2011 SRY