Allahabad High Court
National Insurance Company Ltd. vs Brahma Pal Singh & Another on 2 September, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 3564 of 2007 Petitioner :- National Insurance Company Ltd. Respondent :- Brahma Pal Singh & Another Petitioner Counsel :- Anand Kumar Sinha Respondent Counsel :- V.P. Mishra Hon'ble Sibghat Ullah Khan,J.
The case is delisted.
Order Date :- 2.9.2011 vks