Allahabad High Court
Arvind Kumar vs Mohd. Ismail & Others on 2 September, 2011
Bench: Yatindra Singh, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- SPECIAL APPEAL No. - 777 of 2005 Petitioner :- Arvind Kumar Respondent :- Mohd. Ismail & Others Petitioner Counsel :- Ajit Kumar Respondent Counsel :- C.S.C.,M.F. Ansari,V.K. Singh Hon'ble Yatindra Singh,J.
Hon'ble Kashi Nath Pandey,J.
Cases of counsel for the appellant are adjourned till 15.09.2011.
List this case after that date.
Order Date :- 2.9.2011 Pr/-