Allahabad High Court
Aadesh And Another vs State Of U.P. And Others on 1 September, 2011
Bench: Amar Saran, Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 15833 of 2011 Petitioner :- Aadesh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Devendra Saini Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Parcha filed by Sri Santosh Tripathi for the complainant is taken on record.
Put up this case along with Cr. Misc. Writ Petition No. 16468 of 2011 before the bench to which the said file has been sent showing the name of Sri Santosh Tripathi for the complainant.
The present petition is released.
Order Date :- 1.9.2011 Gss