Allahabad High Court
Rama Shankar Singh vs State Of U.P. And Others on 1 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 50180 of 2011 Petitioner :- Rama Shankar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- K.Shahi,Achal Singh Vats Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 1.9.2011 OP