Allahabad High Court
Km. Dolly Jaiswal vs The State Of U.P. And Others on 31 October, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 61421 of 2011 Petitioner :- Km. Dolly Jaiswal Respondent :- The State Of U.P. And Others Petitioner Counsel :- Ashwani Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
As prayed for by learned counsel for the petitioner, place this petition as fresh on 3rd November, 2011.
Order Date :- 31.10.2011 SK