Allahabad High Court
M/S Impex Traders (Contrats) ... vs Union Of India Thru' The Secy. And ... on 31 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 35215 of 2006 Petitioner :- M/S Impex Traders (Contrats) Thru' Its Sole Propertor Respondent :- Union Of India Thru' The Secy. And Another Petitioner Counsel :- Tarun Verma Respondent Counsel :- A.S.G.I..2006/1546,Ajay Bhanot Hon'ble Sunil Hali,J.
Heard in-part. List in the next cause list.
Order Date :- 31.10.2011 NS