Allahabad High Court
Pradeep Kumar Misra vs State Of U.P. on 31 October, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2821 of 2008 Petitioner :- Pradeep Kumar Misra Respondent :- State Of U.P. Petitioner Counsel :- Hemant Kumar Misra Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
List in the next week.
Order Date :- 31.10.2011 RS.