Allahabad High Court
Mani Ram vs State Of U.P. on 31 October, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1515 of 2010 Petitioner :- Mani Ram Respondent :- State Of U.P. Petitioner Counsel :- Ambrish Kumar Pandey,Arvind Pandey Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
No ground for bail is made out in the case.
Accordingly prayer for bail is rejected.
List this case for final hearing in the next cause list.
Order Date :- 31.10.2011 RS.