Allahabad High Court
Shankar Gogadiya vs State Of U.P. on 31 October, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1203 of 2011 Petitioner :- Shankar Gogadiya Respondent :- State Of U.P. Petitioner Counsel :- Ashish Srivastava Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
(C.M.Application No. 68469 of 2011 ) No counter-affidavit has been filed. Cause shown is sufficient. Delay condoned.
Order Date :- 31.10.2011 RS.
Court No. - 11 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1203 of 2011 Petitioner :- Shankar Gogadiya Respondent :- State Of U.P. Petitioner Counsel :- Ashish Srivastava Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J. Admit.
Issue notice.
Summon the lower court's record. List in the last week of November, 2011 for consideration of prayer for bail. Order Date :- 31.10.2011 RS.