Allahabad High Court
Sohan Ram And Others vs The State Of U.P. And Others on 31 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 61921 of 2011 Petitioner :- Sohan Ram And Others Respondent :- The State Of U.P. And Others Petitioner Counsel :- Shyam Sunder Maurya Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 31.10.2011 OP