Allahabad High Court
Shiv Lal Pal vs State Of U.P. And Others on 31 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 47674 of 2011 Petitioner :- Shiv Lal Pal Respondent :- State Of U.P. And Others Petitioner Counsel :- S.K.Pal,Sushil Kumar Pal Respondent Counsel :- C.S.C.,A.C.Tiwari Hon'ble Rajes Kumar,J.
Four week's time is allowed to file counter affidavit. List thereafter. Interim order shall continue till then.
Order Date :- 31.10.2011 OP