Allahabad High Court
Chotey Lal And 3 Ors. vs State Of U.P. on 31 October, 2011
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1806 of 2006 Petitioner :- Chotey Lal And 3 Ors. Respondent :- State Of U.P. Petitioner Counsel :- Ashok Kumar Verma,Rajesh Kumar Respondent Counsel :- Govt.Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next week.
Order Date :- 31.10.2011 RS.