Allahabad High Court
Parwez Akhater vs The State Of U.P. And Others on 21 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 61676 of 2011 Petitioner :- Parwez Akhater Respondent :- The State Of U.P. And Others Petitioner Counsel :- Sandeep Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 21.10.2011 OP