Allahabad High Court
Nangoo @ Ram Bahadur vs Shatrohan & Others on 21 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- SECOND APPEAL DEFECTIVE No. - 228 of 2011 Petitioner :- Nangoo @ Ram Bahadur Respondent :- Shatrohan & Others Petitioner Counsel :- Ausaf Ahmad Khan Hon'ble Shabihul Hasnain,J.
(C.M.A. No. 107884 of 2011 ) Heard learned counsel for the appellant.
This is an application for transcription of the order.
It appears that due to inadvertence, the order has not been transcribed.
The order was passed as under:-
"Issue notice to the respondents, returnable at an early date.
List thereafter."
Order Date :- 21.10.2011 RS.