Allahabad High Court
H C 39051 Umesh Kumar Dubey S/O ... vs State Of U P Thr.Prin.Secy.Home & 3 ... on 21 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- SERVICE SINGLE No. - 7864 of 2011 Petitioner :- H C 39051 Umesh Kumar Dubey S/O Manager Dubey Respondent :- State Of U P Thr.Prin.Secy.Home & 3 Ors. Petitioner Counsel :- Rajesh Singh Chauhan,Vikramaditya Gupta Respondent Counsel :- C.S.C. Hon'ble Shabihul Hasnain,J.
Heard Sri Rajesh Singh Chauhan, learned counsel for the petitioner and the learned Standing Counsel, who prays for and is granted three weeks' time to file counter affidavit. Rejoinder if any, may be filed within a period of one week thereafter.
List thereafter.
Order Date :- 21.10.2011 RS.