HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 2128 of 2011 Petitioner :- Shashi Kant Pathak And Ors. Respondent :- Mr. R.K Pradhan. Addl Secy., And Mission Dir., Nrhm And Ors. Petitioner Counsel :- Amrendra Nath Tripathi Hon'ble Shabihul Hasnain,J.
Learned Chief standing counsel has drawn the attention of this Court towards the assurance given by Sri Sanjay Agrawal on 28.09.2011, in the matters of Ayush Doctors. He had stated that he is making all out efforts to get necessary funds available for the payment to Ayush Medicines also. On that date itself, the Principal Secretary had informed that he will have to leave this country for his pre-scheduled meetings outside the country. He is likely to come back within a few days.
List this matter on 16.11.2011 along with Crl. Case Nos. 2387 (C)/2011, 2449 (C)/2011, 2486 (C)/2011 & 2244 (C)/2011.
In case the orders are not complied with, the Principal Secretary, shall appear in person before this Court on the next date of listing.
Order Date :- 20.10.2011 RS.