Allahabad High Court
Dinesh vs State Of U.P. And Others on 20 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 61054 of 2011 Petitioner :- Dinesh Respondent :- State Of U.P. And Others Petitioner Counsel :- Niraj Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Put up tomorrow as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.
Order Date :- 20.10.2011 OP