The Commissioner Commercial Tax ... vs M/S Suruchi Food Ltd. B. 17 Phase 11 ...

Citation : 2011 Latest Caselaw 5335 ALL
Judgement Date : 20 October, 2011

Allahabad High Court
The Commissioner Commercial Tax ... vs M/S Suruchi Food Ltd. B. 17 Phase 11 ... on 20 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 251 of 2011
 

 
Petitioner :- The Commissioner Commercial Tax U.P. Lucknow
 
Respondent :- M/S Suruchi Food Ltd. B. 17 Phase 11 Noida
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Issue notice to the opposite party, returnable at an early date.

List thereafter, as fresh.

Order Date :- 20.10.2011 RS.