Allahabad High Court
The Commissioner Commercial Tax ... vs M/S Suruchi Food Ltd. B. 17 Phase 11 ... on 20 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- TRADE TAX REVISION DEFECTIVE No. - 251 of 2011 Petitioner :- The Commissioner Commercial Tax U.P. Lucknow Respondent :- M/S Suruchi Food Ltd. B. 17 Phase 11 Noida Petitioner Counsel :- C.S.C. Hon'ble Shabihul Hasnain,J.
Issue notice to the opposite party, returnable at an early date.
List thereafter, as fresh.
Order Date :- 20.10.2011 RS.