Allahabad High Court
C/M Smt. Bhagwati Devi Jain Kanya ... vs State Of U.P. And Others on 20 October, 2011
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 51876 of 2011 Petitioner :- C/M Smt. Bhagwati Devi Jain Kanya Inter College And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Alok Dwivedi Respondent Counsel :- C.S.C.,K.P.Shukla Hon'ble Arun Tandon,J.
Allowed.
For order, see my order of date passed and kept on record of connected Writ Petition No. 7732 of 1994.
Order Date :- 20.10.2011 Pkb/