Allahabad High Court
Shankar Rai vs Union Of India And Others on 20 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59045 of 2011 Petitioner :- Shankar Rai Respondent :- Union Of India And Others Petitioner Counsel :- Asitabh Kumar Respondent Counsel :- A.S.G.I. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted 10 days time to comply with the order dated 13.10.2011.
Put up on 3.11.2011 as fresh.
Order Date :- 20.10.2011 OP